PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY

Referred Judgements :-

TIKA RAMJI OTHERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF TAMIL NADU VS. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE [REFERRED TO]
THIRUMURUGA KIRUPANANA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST VS. STATE OF TAMIL NADU [REFERRED TO]
JAYA GOKUL EDUCATIONAL TRUST VS. COMMISSIONER AND SECRETARY TO GOVERNMENT HIGER EDUCATION DEPARTMENT THIRUVANTHAPURAM KERALA STATE [REFERRED TO]
STATE OF MAHARASHTRA VS. SANT DNYANESHWAR SHIKSHAN SHASTRA MAHAVIDYALAYA [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
VINAYKUMAR KACHRULAL ABAD VS. HONOURABLE MINISTER REVENUE AND FOREST DEPARTMENT [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [REFERRED TO]
G H R EDUCATION FOUNDATION SOCIETY VS. STATE OF MAHARASHTRA [REFERRED TO]
G P STEWART VS. BROJENDRA KISHORE ROY CHAUDHURY [REFERRED TO]
MATA GUJRI MEMORIAL MEDICAL COLLEGE VS. STATE OF BIHAR [REFERRED TO]