LAWS(BOM)-2013-7-178

NURALLAH KAMRUDDIN VELJEE Vs. VISHWAMBHAR KASHINATH PALEKAR

Decided On July 04, 2013
Nurallah Kamruddin Veljee Appellant
V/S
Vishwambhar Kashinath Palekar Respondents

JUDGEMENT

(1.) HEARD Shri F. E. Noronha, learned Counsel appearing for the Petitioner and Shri Palekar, learned Counsel appearing for the Respondent.

(2.) RULE . Heard forthwith with the consent of the learned Counsel. Learned Counsel appearing for the Respondent, waives service.