LAWS(BOM)-2013-6-112

MANOJ JAYSINGHPRASAD CHAUHAN Vs. GURUDAS NAVELKAR

Decided On June 21, 2013
Manoj Jaysinghprasad Chauhan Appellant
V/S
Gurudas Navelkar Respondents

JUDGEMENT

(1.) HEARD Mr. A. D. Bhobe, learned Counsel appearing for the petitioners. None for the respondent though served.

(2.) RULE . Heard forthwith.

(3.) NONE appeared for the respondent though duly served.