CONSULATE GENERAL OF IRAN Vs. BALDOTA BROTHERS

Referred Judgements :-

LORD DENNING IN RAHIMTOOLA V. NIZAM OF HYDERABAD [REFERRED TO]
STATE OF RAJASTHAN VS. MUKAN CHAND [REFERRED TO]
MIRZA ALI AKBAR KASHANI VS. UNITED ARAB REPUBLIC [REFERRED TO]
MIRZA ALI AKBAR KASHANI VS. UNITED ARAB REPUBLIC [REFERRED TO]
SHAH AND CO BOMBAY VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. R C JAIN [REFERRED TO]
HARBHAJAN SINGH DHALLA VS. UNION OF INDIA [REFERRED TO]
LEELABAI GAJANAN PANSARE VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
MIRZA AKBAR KASINI VS. UNITED ARAB REPUBLIC [REFERRED TO]
EARTH BUILDERS VS. STATE OF MAHARASHTRA [REFERRED TO]