LAWS(BOM)-2013-9-72

SUSHANTA J. SARKAR Vs. STATE OF MAHARASHTRA

Decided On September 19, 2013
Sushanta J. Sarkar Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Admitted.

(2.) Heard finally.

(3.) Heard Mr. Mundargi, advocate for the petitioners.