LAWS(BOM)-2013-8-58

JAYWANTRAO PUNDALIKRAO JADHAV Vs. SHIVAJI LAXMAN SAHANE

Decided On August 16, 2013
Jaywantrao Pundalikrao Jadhav Appellant
V/S
Shivaji Laxman Sahane Respondents

JUDGEMENT

(1.) Heard the learned senior counsel appearing for the parties, on the following preliminary issue.

(2.) Following are the basic events for the purpose of testing the present issue.

(3.) On 23 July 2012, this Court passed the following order: