UNION OF INDIA Vs. COMPANY LAW BOARD MUMBAI

Referred Judgements :-

SHANTI PRASAD JAIN VS. UNION OF INDIA [REFERRED TO]
MONTREAL STREET RAILWAY COMPANY VS. NORMANDIN [REFERRED TO]
K KAMARAJA NADAR MARIAPPAN M R MASANI VS. KUNJU THEIVAR:V R NEDUNCHEZHIYAN:THE ELEPTION TRIBUNAL RANCHI [REFERRED TO]
JANG SINGH VS. BRIJ LAL [REFERRED TO]
COSMOSTEELS PRIVATE LIMITED VS. JAIRAM DAS GUPTA [REFERRED TO]
GHANSHYAM DASS VS. DOMINION OF INDIA [REFERRED TO]
INDIAN RAYON CORPORATION LIMITED VS. RAUNAQ AND COMPANY PRIVATE LIMITED [REFERRED TO]
SECRETARY TO GOVERNMENT OF KARNATAKA VS. V HARISHBABU [REFERRED TO]
M Y GHORPADE VS. SHIVAJI RAO M POAL [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
SHAKTI TRADING CO PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
BASANT RAM AND SONS VS. UNION OF INDIA [REFERRED TO]
YKM HOLDINGS PRIVATE LIMITED VS. PRAYOG T PAC INDUSTRIES LIMITED [REFERRED TO]
BENNET COLEMAN AND CO VS. UNION OF INDIA [REFERRED TO]
MARBLE CITY HOSPITAL AND RESEARCH CENTRE PVT LTD VS. SARABJEET SINGH MOKHA [REFERRED TO]
DEVINDER K. JAIN VS. UNION OF INDIA [REFERRED TO]
HUNGERFORD INVESTMENT TRUST LTD., RE (IN VOLUNTARY LIQUIDATION) VS. TURNER MORRISON AND CO. LTD. [REFERRED TO]