LAWS(BOM)-2013-6-189

AMIT @ MONU SURESH VARMA Vs. STATE OF MAHARASHTRA

Decided On June 26, 2013

Amit @ Monu Suresh Varma Appellant

V/S

STATE OF MAHARASHTRA Respondents

Referred Judgements :-

MOHAMMAD IQBAL AHMED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
OMPRAKASH SHANKARLAL SHARMA VS. STATE OF MAHARASHTRA AT THE INSTANCE OF C B I BOMBAY [REFERRED TO]

JUDGEMENT

(1.) HEARD .

(2.) ADMIT .

(3.) HEARD .

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