(1.) Heard Shri R. Menezes, learned counsel appearing for the petitioner and Shri E. Afonso, learned Government Advocate appearing for the respondent nos. 1 and 2.
(2.) Rule. Heard forthwith with the consent of the learned counsel.
(3.) Shri E. Afonso, learned Government Advocate appearing for the respondent nos. 1 and 2 waives service.