(1.) HEARD Mr. D. Pangam, learned counsel appearing for the petitioner.
(2.) ADMIT .
(3.) THE above petition challenges an order passed by the learned Registrar dated 10.08.2012 whereby the registration of the Stamp Number ( Appln. ) No. 806 of 2012 came to be refused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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