(1.) In view of the urgency shown, the matter is taken on board at 3 pm. Heard by consent of parties finally.
(2.) "Zanjeer" is the film (The film) which is releasing tomorrow i.e. 06.09.2013. The film is already released in Middle East country.
(3.) The trial Judge, after considering the material placed on record, refused to grant ad interim relief on 04.09.2013. Therefore, this Appeal and Application for interim injunction to delete the song "Mumbai Ke Hero" from the film prior to release on Friday, 6.09.2013.