ATCHUT UPENDRA RAIKAR Vs. ANAND UPENDRA RAIKAR

JUDGEMENT

(1.) HEARD Mr. Sardessai, learned Counsel appearing on behalf of the appellant in both the appeals and Mr. Godinho, learned Counsel appearing on behalf of respondents in both the appeals.

(2.) THESE Second Appeals are being disposed of by common judgment, as the facts are identical and they involve the same question of law.

(3.) LEARNED Counsel appearing on behalf of respondents waives service of notice after admission.