PADMANABH RATNAKAR MULEY Vs. STATE OF MAHARASHTRA

Referred Judgements :-

ZAVERBHAI AMAIDAS VS. STATE OF BOMBAY [REFERRED TO]
TIKA RAMJI OTHERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD VS. STATE OF UTTAR PRADESH [REFERRED TO]
GUJARAT UNIVERSITY STATE OF GUJARAT PRINCIPAL ST XAVIERS COLLEGE RANCHI COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION VS. KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR [REFERRED TO]
VIJAY KUMAR SHARMA G ABAL ALI AND K MOIDEEN K C NAIK HASANABHA K S HEGDE VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF TAMIL NADU VS. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
ASHUTOSH GUPTA VS. STATE OF RAJASTHAN [REFERRED TO]
BHARATI VIDYAPEETH DEEMED UNIVERSITY VS. STATE OF MAHARASHTRA [REFERRED TO]
GAURAV UDAY NAGARSEKAR VS. STATE OF GOA [REFERRED TO]
G P STEWART VS. BROJENDRA KISHORE ROY CHAUDHURY [REFERRED TO]