ALVITO GOMES Vs. ALZIRA CARVALHO COSTA

JUDGEMENT

(1.) Heard Mr. V. Menezes, learned counsel appearing for the appellants and Mr. J.P. Mulgaonkar, learned counsel appearing for the respondent. Admit on the following substantial question of law:

(2.) Heard forthwith with the consent of the learned counsel.

(3.) The learned counsel appearing for the respondent waives service.