SHAUKAT ALI MOHD. HUSSAIN Vs. SHAIKH AYUB

Referred Judgements :-

HIRALAL RATTANLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
ABHILASH VINODKUMAR JAIN SUNITA BHAGAT VS. COX AND KINGS INDIA LIMITED:VOLTAS LIMITED [REFERRED TO]
CHANDKHAN VS. W N GOUND [REFERRED TO]
SHOLAPUR MUNICIPAL CORPORATION VS. UMKANT SHANKARRAO BHAGWAT [REFERRED TO]
SUBHASH GANPATRAO BUTY VS. MAROTI [REFERRED TO]
SK SANDU SK NATHU VS. PRIJADE IQBALUDDIN ZIAUDDIN [REFERRED TO]
ARJUN SAMBHAJI KHADE VS. MANGAL ANKUSH KHARMATE [REFERRED TO]
SUVARNA PRAKASH PATIL VS. ANIL HINDURAO POWAR [REFERRED TO]
GANGUBAI LAXMAN BANSODE VS. STATE OF MAHARASHTRA [REFERRED TO]
NATESHA SECURITIES VS. VINAYAK WAMAN MOKASHI [REFERRED TO]
TAIBAI TULSHIRAM DAMLE VS. ADDITIONAL COMMISSIONER [REFERRED TO]
POOJA VS. UNION OF INDIA [REFERRED TO]
PUNJAJI VS. DIVISIONAL COMMISSIONER AURANGABAD [REFERRED TO]
CHAITRAM DAGADU SONAVANE VS. MALEGAON PANCHAYAT SAMITI [REFERRED TO]
SANTOSHKUMAR AND ANOTHER VS. MAHARASHTRA REVENUE TRIBUNAL AND OTHERS [REFERRED TO]