LAWS(BOM)-2013-9-105

PRATAP @ PRAKASH KRIPALDAS CHUGH Vs. MANU PARUMAL RAGHANI

Decided On September 12, 2013
Pratap @ Prakash Kripaldas Chugh Appellant
V/S
Manu Parumal Raghani Respondents

JUDGEMENT

(1.) Heard.

(2.) Leave granted.

(3.) By consent of parties, appeal and application are taken up for final hearing.