SONALI PRAMOD DHAWDE Vs. CENTRAL BANK OF INDIA

Referred Judgements :-

GM,SOUTH CENTRAL RAILWAY V. A.V.R. SIDDHANTI [REFERRED TO]
GANGA RAM VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
B S MINHAS VS. INDIAN STATISTICAL INSTITUTE [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. N HARGOPAL [REFERRED TO]
DENANATH VS. NATIONAL FERTILISERS LIMITED [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
UTTARANCHAL ROAD TRANSPORT CORPN VS. MANSARAM NAINWAL [REFERRED TO]
ARUN KUMAR NAYAK VS. UNION OF INDIA [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
STATE OF MANIPUR VS. Y TOKEN SINGH [REFERRED TO]
NAGENDRA CHANDRA VS. STATE OF JHARKHAND [REFERRED TO]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER MUNICIPAL CORPORATION HYDERABAD VS. P MARY MANORANJANI [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
FEDERATION OF CENTRAL GOVERNMENT VS. KOCHI REFINERIES LIMITED [REFERRED TO]