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LAWS(BOM)-2013-10-80
MALHAR S/O GANPAT BOKEPHOD Vs. SHIVAJI
Decided On October 17, 2013
Malhar S/O Ganpat Bokephod
Appellant
V/S
SHIVAJI
Respondents
Referred Judgements :-
HARYANA WAQF BOARD VS. SHANTI SARUP
[REFERRED TO]
KOLHAPURI BANDU LAKADE VS. YALLAPPA CHINAPPA LAKADE
[REFERRED TO]
SYED MUSHTAQUE AHMAD VS. SYED ASHIQUE ALI KHAN
[REFERRED TO]
JUDGEMENT
(1.) Heard learned Counsel for the parties.
(2.) Rule.
(3.) Rule made returnable forthwith.
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