SANDRA LEE STEPHAN Vs. MIGUEL FRANCISCO GOMES

JUDGEMENT

(1.) HEARD Mr. Diniz, learned Counsel appearing on behalf of the appellants and Mr. Mahambrey, learned Counsel appearing on behalf of the respondent.

(2.) ADMIT . By consent, heard forthwith.

(3.) THIS appeal is directed against the order dated 16/04/2013 passed by the learned Additional Adhoc Senior Civil Judge, Margao on exhibit D -4 in Special Civil Suit No. 9/2012/III.