(1.) HEARD Mr. S. G. Bhobe, learned counsel appearing for the petitioners, Mr. G. Agni, learned counsel appearing for the respondent nos. 2 and 3 and Mr. S. D. Padiyar, learned counsel appearing for the respondent no.4.
(2.) RULE . Heard forthwith with the consent of the learned counsel.
(3.) THE learned counsel appearing for the respective respondents waive service.