LAWS(BOM)-2013-9-115

SAYALI WIFE OF SWAPNIL KUBER Vs. SWAPNIL

Decided On September 19, 2013
Sayali Wife Of Swapnil Kuber Appellant
V/S
Swapnil Respondents

JUDGEMENT

(1.) Heard.

(2.) RULE.

(3.) Taken up for final disposal by consent of the rival parties looking to the nature of the matter at hand.