M/S. GOLD RESORTS AND HOTEL PVT. LTD Vs. RAMKRISHNA JANARDHAN BHAT ALIAS SHRI RAMKRISHNA JANARDHAN PINGE

JUDGEMENT

(1.) HEARD . Mr. Dessai, learned Senior Counsel appearing on behalf of the petitioner and Mr. Usgaonkar, learned Counsel appearing on behalf of the respondent.

(2.) REGISTRY to register the STM No. 3000/2013 as Writ Petition, forthwith.

(3.) BY this writ petition, the petitioner has mainly sought the following reliefs: