DOMINGOS A.FERNANDES Vs. BAPTISTA SAO FRANCISCO FERNANDES

JUDGEMENT

(1.) HEARD Mr. Lobo, learned Counsel appearing on behalf the petitioner and Mr. Da Costa Frias, learned Counsel appearing on behalf of respondent no.1. Respondents no. 2 to 12 are absent, though duly served.

(2.) RULE . Rule is made returnable forthwith. By consent, heard forthwith.

(3.) THE petitioner has filed Regular Civil Suit No. 45/2005 against the respondents, for declaration and injunction. In the said suit, the issue no. 4 was as under :