PRAVEEN Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION

Referred Judgements :-

WORKMEN OF HINDUSTAN STEEL DECISION OF THE EMPLOYER TO LTD. AND OTHERS V/S HINDUSTAN DISPENSE WITH INQUIRY MUST STEEL LTD. AND OTHERS. [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. DESH BANDHU GHOSH [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED TO]
BASUDEO TIWARY VS. SIDOKANHU UNIVERSITY [REFERRED TO]
PRAKASH RATAN SINHA VS. STATE OF BIHAR [REFERRED TO]
SUDHAKAR SHANKAR CHAPKE VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION [REFERRED TO]