(1.) RULE . Heard forthwith with the consent of the learned Counsel. Learned Counsel appearing for the respondent waives service.
(2.) AFTER hearing the matter for sometime, the following order is passed by consent of the learned Counsel:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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