LAWS(BOM)-2003-7-58

BHAGWANJI KARSANBHAI RATHOD Vs. SURAJMAL ANANDRAJ MEHTA

Decided On July 08, 2003
BHAGWANJI KARSANBHAI RATHOD Appellant
V/S
SURAJMAL ANANDRAJ MEHTA Respondents

JUDGEMENT

(1.) RULE.

(2.) RULE made returnable forthwith by consent.

(3.) AS short question is involved, matter taken up for final disposal forthwith by consent.