REGENT COMPUTRONICS PVT. LTD.

BABURAO, SAHEBRAO DESHMUKH Appellant

V/S

MAHARASHTRA INSECTICIDES LIMITED Respondents

Referred Judgements :-

WASUDEORAO BABASAHEB SONONE AND ANR. V. AGANANATH RAMLALJI JUGELE [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
SOMIREDDI BURRAYYA VS. SOMIREDDI ATCHAYYAMMA [REFERRED TO]
BADRI PRASAD SONI VS. S KRIPAL SINGH [REFERRED TO]
LAXMAN MAROTIRAO PAUNIKAR VS. KESHAORAO RAMBHAU PAUNIKAR [REFERRED TO]

JUDGEMENT

(1.) HEARD Shri Mardikar, the learned counsel for the petitioner, and Shri Haq, the learned counsel for the respondents.

(2.) RULE returnable forthwith. Heard by consent.

(3.) THIS petition is directed against the order dated 26-3-2003 passed by the learned Joint Civil Judge, Senior Division, Akola by which the plaintiff's application for amendment is rejected.

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BABURAOSAHEBRAO DESHMUKH Vs. MAHARASHTRA INSECTICIDES LIMITED

Referred Judgements :-

JUDGEMENT

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