(1.) ADMIT.
(2.) SHRI. R. R. Suryawanshi, Advocate waives service for Respondent no. 1, Shri. Chowkidar, Advocate holding for Shri. G. G. Suryawanshi, advocate waives service for Respondent Nos. 2 and 3 arid Shri V. S. Panpatte, Advocate waives service for Respondent No. 4.
(3.) ALL the respondents have filed affidavit in reply and hence the appeal is taken up for final hearing forthwith.