LAWS(BOM)-1992-3-79

SURESH SOPAN KADAM Vs. JAGANNATH GENU KADAM

Decided On March 31, 1992
SURESH SOPAN KADAM Appellant
V/S
JAGANNATH GENU KADAM Respondents

JUDGEMENT

(1.) RULE. Returnable forthwith.

(2.) MR. Anturkar waives service on behalf of the respondents.

(3.) HEARD.