(1.) HEARD both sides at length.
(2.) THE Appellants took out the Notice of Motion inter alia praying as follows:
(3.) THE Court below declined to grant the reliefs prayed by the Appellant. Hence this A. O.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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