MADANGOPAL BANARASILAL JALAN Vs. PARTHA SARATHY SARKAR

Referred Judgements :-

RAVI YASHWANT BHOYAR VS. COLLECTOR [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
M N DAMANI VS. S K SINHA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAVI SHANKAR SRIVASTAVA IAS [REFERRED TO]
JEFFREY J DIERMEIER VS. STATE OF WEST BENGAL [REFERRED TO]
TRICHINOPOLY RAMASWAMY ARDHANANI VS. KRIPA SHANKER BHARGAVA [REFERRED TO]
JAI SUDERSHAN VS. R SANKARAN [REFERRED TO]
SOPULLO DATA NAIK DESSAI VS. YESHWANT GOVIND DESAI [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
RAHUL GANDHI VS. RAJESH MAHADEV KUNTE AND ORS. [REFERRED TO]
MEHMOOD UL REHMAN AND ORS. VS. KHAZIR MOHAMMAD TUNDA AND ORS. [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
PRABHU CHAWLA VS. STATE OF RAJASTHAN & ANR. [REFERRED TO]
KARTIK CHANDRA MAJEE ALIAS KARTIK CHAND MAJEE AND OTHERS VS. STATE OF JHARKHAND AND ANOTHER [REFERRED TO]