VISHNU RAMBHHAJI HARISHCHANDRE Vs. BAR COUNCIL OF INDIA

JUDGEMENT

(1.) With the directions of the Hon'ble the Chief Justice, this Reference is placed before this Full Bench.

(2.) The Division Bench of this Court, by its judgment and order dtd. 20/8/2021, in the present Writ Petition, has made the following reference to the Larger Bench :-

(3.) The facts giving rise to this Reference are as follows :-