ALLAPARTHI DURGA PRASAD Vs. STATE

JUDGEMENT

(1.) Heard Mr. Arun Bras D'Sa for the Petitioner in Writ Petition No.767/2021 (F) and respondent no.2 in Writ Petition No.234/2022 (F). Heard Mr. Ashwin Bhobe for the Petitioner in Writ Petition No.234/2022 (F) and the respondents in Writ Petition No.767/2021 (F). Mr. Nikhil Vaze learned Additional Public Prosecutor appeared for the State.

(2.) Rule. The rule is made returnable immediately at the request and with the consent of the learned counsel for the parties.

(3.) Learned counsel for the respective respondents waived service.