LAWS(BOM)-2022-6-156

HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A. NAIK

Decided On June 23, 2022
Hari Chirayarukil Padmarajan Appellant
V/S
Anand A. Naik Respondents

JUDGEMENT

(1.) None for the Appellant. Mr. Amey Kakodkar appears for respondent no.4.

(2.) On 17/6/2022, this Court made the following order :

(3.) Accordingly, this appeal is posted on 24/6/2022. However, if there is no appearance on behalf of the Appellant then this Court will be constrained to consider whether this appeal has to be dismissed for non-prosecution."