VASANTKUMAR Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MURUGAN AND ORS. VS. KESAVA GOUNDER (DEAD) THROUGH LEGAL REPRESENTATIVES AND ORS. [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED TO]
STATE OF ORISSA VS. SAROJ KUMAR SAHOO [REFERRED TO]
SOM MITTAL VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
SARDAR ALI KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]