SHANKAR BHIMRAO KADAM Vs. TATA MOTORS LIMITED

Referred Judgements :-

MAHINDRA AND MAHINDRA LTD.,NAGPUR V. SUNIL NAMDEORAO ZADE AND ANR. [REFERRED TO]
STATE OF MADRAS VS. C P SARATHY [REFERRED TO]
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED VS. CALCUTTA ELECTRIC SUPPLY WORKERS UNION [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. WORKMENIN ALL THE [REFERRED TO]
FLRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED VS. WORKMEN EMPLOYED [REFERRED TO]
H D SINGH VS. RESERVE BANK OF INDIA [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARMOHINDER SINGH VS. KHARGA CANTEEN AMBALA CANTT [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
U P DRUGS AND PHARMACEUTICALS COMPANY LIMITED VS. RAMANUJ YADAV [REFERRED TO]
KISHORE CHANDRA SAMAL VS. DIVISIONAL MANAGER ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
MUNICIPAL COUNCIL SAMRALA VS. RAJ KUMAR [REFERRED TO]
HARYANA STATE AGRICULTURAL MARKETING BOARD VS. SUBHASH CHAND [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
PRAVIN KRISHNA JADHAV VS. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED [REFERRED TO]
JAIRAJ N SHETTY VS. UNION OF INDIA [REFERRED TO]
MEHBOOB VS. EXECUTIVE ENGINEER [REFERRED TO]
BHAVNAGAR MUNICIPAL CORPORATION VS. SALIMBHAI UMARBHAI MANSURI [REFERRED TO]
BHUVNESH KUMAR DWIVEDI VS. M/S HINDALCO INDUSTRIES LTD. [REFERRED TO]
OSHIAR PRASAD AND ORS. VS. THE EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH COAL WASHERY OF BCCL [REFERRED TO]
THE NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. PRASHANT ASHOKRAO SALUNKE AND ORS. [REFERRED TO]
MOHD ALI VS. STATE OF H P AND OTHERS [REFERRED TO]