LAWS(BOM)-2022-11-100

SANTANA PINTO Vs. MARIO DIAS

Decided On November 10, 2022
Santana Pinto Appellant
V/S
Mario Dias Respondents

JUDGEMENT

(1.) Heard Mr Sudin Usgaonkar, learned Senior Advocate, who appears along with Mr Kishan C. Padgaonkar, Mr Shukr Usgaonkar for the Appellant, and Mr Nigel da Costa Frias, who appears along with Mr Gauresh Malik for the Respondent.

(2.) On 24/2/2022, this Court made the following Order:

(3.) This Appeal was taken up for final hearing on 6/10/2022. After hearing the Counsel for some time, the following Order was made on 6/10/2022.