MALVI SUVARNAKAR SANSTHA Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard Mr. Anand Parchure, learned Counsel for the Petitioner, Mr. A. S. Fulzele, learned Additional Government Pleader for the Respondent No.1, Mr. Girish A. Kunte, learned Counsel for the Respondent No.2, Mr. A. C. Dharmadhikari, learned Counsel for the Respondent No.3 and Mr. Rahul D. Dhande, learned Counsel for the Respondent No.4.

(2.) Rule. Rule made returnable forthwith. Heard finally by consent of the parties.

(3.) The Petitioner - Society has putforth the following substantive prayers :