MOHD.KASIM WALI MOHD Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) I have heard the arguments of the learned senior advocates representing both the sides as also the other advocates.

(2.) The second appeal was admitted by the order dtd. 13/2/2017 on following substantial questions of law :-

(3.) The facts giving rise to such substantial questions can be summarised as under :-