ROHAN DHUNGAT Vs. STATE OF GOA

Referred Judgements :-

GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
NAIB SINGH S O MAKHAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
N SUKUMARAN NAIR VS. FOOD INSPECTOR MAVELIKARA [REFERRED TO]
STATE OF PUNJAB VS. KESAR SINGH [REFERRED TO]
SANTOSH KUMAR VS. MUNICIPAL CORPORATION [REFERRED TO]
STATE OF HARYANA VS. MOHINDER SINGH [REFERRED TO]
LAXMAN NASKAR VS. UNION OF INDIA [REFERRED TO]
SUNIL FULCHAND SHAH VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. NAURATTA SINGH [REFERRED TO]
AVTAR SINGH VS. STATE OF HARYANA [REFERRED TO]
STATE GOVERNMENT OF NCT OF DELHI VS. PREM RAJ [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH PANDURANG DARVAKAR [REFERRED TO]
DESTRUCTION OF PUBLIC AND PRIVATE PROPERITES VS. STATE OF A P [REFERRED TO]
RAMESH LALLU JAKHRA VS. STATE OF GUJARAT [REFERRED TO]
PAVITAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
ASFAQ VS. STATE OF RAJASTHAN [REFERRED TO]
RAJAN VS. THE HOME SECRETARY, HOME DEPARTMENT OF TAMIL NADU [REFERRED TO]
HOME SECRETARY (PRISON) & ORS. VS. H. NILOFER NISHA [REFERRED TO]
PYARE LAL VS. STATE OF HARYANA [REFERRED TO]
YOVEHEL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HARYANA VS. RAJ KUMAR [REFERRED TO]