REGENT COMPUTRONICS PVT. LTD.

GOA FOUNDATION Appellant

V/S

National Green Tribunal, Principal Bench Respondents

Referred Judgements :-

SUBHASH KUMAR V STATE OF BIHAR [REFERRED TO]
LT COL KHAJOOR SINGH VS. UNION OF INDIA [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
NAVINCHANDRA N MAJITHIA VS. STATE OF MAHARASHTRA [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [REFERRED TO]
BHUWALKA STEEL INDUS LTD VS. BOMBAY IRON AND STEEL LABOUR BD [REFERRED TO]
JITENDRA KUMAR SINGH VS. STATE OF U P [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]
ANITA KUSHWAHA VS. PUSHAP SUDAN [REFERRED TO]
GOA FOUNDATION & ORS. VS. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE & ORS. [REFERRED TO]
SWAPNIL TRIPATHI VS. SUPREME COURT OF INDIA [REFERRED TO]
UNION OF INDIA VS. ALAPAN BANDYOPADHYAY [REFERRED TO]

JUDGEMENT

(1.) Rule. By consent, Rule is made returnable forthwith.

(2.) The matter was first listed before a Division Bench (Chief Justice and MS Sonak J) at the seat of the Bombay High Court at Porvorim, Goa on 5/8/2022. After outlining the issue, the Bench was of the view that the matter could be more advantageously be heard by a Full Bench of three Judges. Hence the present Full Bench, which took up the matter at the principal seat since all three of us were presently in Mumbai.

(3.) This Public Interest Writ Petition is filed by the Goa Foundation, an environment NGO based in Goa, and represented by Ms Alvares. Over several decades, the Goa Foundation has approached this court and the Supreme Court in the public interest, litigating questions regarding environmental protection in various forms. The members of the Petitioner are all Indian citizens. We are satisfied with the bona fides of the Petitioner, and, indeed, these are not questioned in the Writ Petition.

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GOA FOUNDATION Vs. NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH

Referred Judgements :-

JUDGEMENT

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