REGENT COMPUTRONICS PVT. LTD.

Nigel Anthony S. Appellant

V/S

STATE OF GOA Respondents

Referred Judgements :-

NANDKUMAR NARAYANRAO GHODMARE VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. SANJAY KUMAR JAIN [REFERRED TO]
AMITA VS. UNION OF INDIA [REFERRED TO]
SYED BASHIR UD DIN QADRI VS. NAZIR AHMED SHAH [REFERRED TO]
UNION OF INDIA VS. NATIONAL FEDERATION OF THE BLIND [REFERRED TO]
JUSTICE SUNANDA BHANDARE FOUNDATION VS. U.O.I. [REFERRED TO]
VIKASH KUMAR VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]

JUDGEMENT

(1.) Mr. Gaurish Agni and Mr. Tanmai Gawas appear for the petitioner in Writ Petition No.430/2017 and Mr. Parikshit Sawant appears for the petitioner in Writ Petition No.437/2017.

(2.) Mr. Prashil Arolkar and Ms. Sapna Mordekar, learned Additional Government Advocates appear for the respondents in Writ Petition No.430/2017 and Writ Petition No.437/2017, respectively.

(3.) Learned counsel for the parties agree that both these petitions can be disposed of by a common judgment and order since substantially common issues of law and fact arise therein.

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NIGEL ANTHONY S. Vs. STATE OF GOA

Referred Judgements :-

JUDGEMENT

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