SHRI MIGUEL FRANCISCO GONSALVES Vs. STATE OF GOA

Referred Judgements :-

DIPAK KUMAR MUKHERJEE V. KOLKATA MUNICIPAL CORPORATION [REFERRED TO]
K RAMADAS SHENOY VS. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI [REFERRED TO]
PRATIBHA COOPERATIVE HOUSING SOCIETY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
M I BUILDERS PVT LIMITED VS. RADHEY SHYAM SAHU [REFERRED TO]
FRIENDS COLONY DEVELOPMENT COMMITTEE VS. STATE OF ORISSA [REFERRED TO]
MAHENDRA BABURAO MAHADIK VS. SUBHASH KRISHNA KANITKAR [REFERRED TO]
ROYAL PARASDISE HOTEL P LTD VS. STATE OF HARYANA [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
PRIYANKA ESTATE INTERNATIONAL PVT LTD VS. STATE OF ASSAM [REFERRED TO]
OVERSEAS CHINESE CUISINE INDIA PRIVATE LIMITED VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
SUDHIR M KHNADWALA VS. MUNICIPAL ORPORATION OF GREATER MUMBAI [REFERRED TO]
ESHA EKTA APARTMENTS CO-OPERATIVE VS. MUNICIPAL CORPORATION OF MUMBAI [REFERRED TO]
DIVGI METAL WARES PRIVATE LIMITED VS. MUNICIPAL CORPORATION OF CITY OF PUNE [REFERRED TO]
SUPERTECH LIMITED VS. EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION [REFERRED TO]