TULSIDAS GOPAL NAIK Vs. STATE OF GOA

Referred Judgements :-

ALEQUE PADAMSEE VS. UNION OF INDIA [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]