LAWS(BOM)-2022-1-44

SHARMILA SANKAR Vs. UNION OF INDIA

Decided On January 10, 2022
Sharmila Sankar Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) On 27/12/2021, we passed the following order:

(2.) Thereafter, on 29/12/2021, we passed the following order:

(3.) Thereafter, on 03/01/2022, we passed the following order :