(1.) Admit. Heard finally.
(2.) By this Application, the Applicant has put forth the following substantive relief(s) :
(3.) We have heard both the sides at length and have gone through the contents of the first information report (FIR) and the final report (charge-sheet).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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