(1.) Heard.
(2.) The present appeal is filed challenging the judgment and order dtd. 19/04/2017 passed by the learned Civil Judge, Senior Division, Washim in Land Acquisition No.98/2002.
(3.) The facts of case in brief are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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