(1.) This is an appeal filed under Sec. 54 of the Land Acquisition Act, 1894, (for short 'the said Act '), challenging judgment dtd. 5/2/2015, passed by the 2nd Joint Civil Judge Senior Division, Wardha, in reference under Sec. 18 of the said Act, in LAC No.125/2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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