(1.) None for the Appellant. Mr. Amey Kakodkar appears for respondent no.4.
(2.) On 17/6/2022, this Court made the following order :
(3.) Today, when the matter is called out, again, neither the Appellant nor his advocate appears in this matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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