(1.) Second Appeal deserve an admission on the following substantial questions of law :-
(2.) Admit.
(3.) By consent, Appeal is taken up for hearing finally since the parties have placed on record the private paper book/ compilation of documents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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